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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in The Orissa Entertainment Tax Act, 2006

(2)Any person who enters or obtains admission to an entertainment in contravention of the provisions of Section 12 shall be punishable with fine equal to twice the amount of tax due from him in addition to the amount of tax due.