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Union of India - Section

Section 7 in New Delhi International Arbitration Centre Act, 2019

7. Transfer and vesting.

- On and from the specified date, so much of the undertakings of the Society as form part of, or are relatable to the Society, and the right, title and interest of the Society in relation to such undertakings, shall, by virtue of this Act, stand transferred to, and vest in, the Central Government.