Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 160 in Bihar Education Code, 1961 160. Scope of these rules. - These rules apply to all Government Professional Colleges. They are supplemented, but not modified by the rules contained in the succeeding sections.
