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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Punjab - Subsection

Section 7(1)(ii) in The Punjab Town Improvement (Utilisation of Land and Allotment of Plots) Rules, 1983

(ii)remaining 75 per cent of the sale price in five six monthly equated instalments with simple interest at the rate of ten per cent per annum;