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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(1)(e) in Himalayan University, Itanagar (Arunachal Pradesh) Act, 2012

(e)the conduct of examinations, including the terms of office and manner of appointment and the duties of examining bodies, examiners and moderators;