Section 3(22)(i) in The Aircraft Rules, 1937

[Cites 0, Cited by 0] [Section 3(22)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(22)(i) in The Aircraft Rules, 1937

(i)in respect of an aeroplane, means the total time from the moment the aeroplane first moves for the purpose of taking off until the moment it finally comes to rest at the end of the flight; and

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Union of India - Subsection

Section 3(22)(i) in The Aircraft Rules, 1937