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[Cites 0, Cited by 0] [Section 57(6)] [Section 57] [Entire Act]

State of Punjab - Subsection

Section 57(6)(b) in Punjab Waqf Rules, 2018

(b)The age of superannuation of the Chairman referred to in sub-rule (1), shall be the last day of the month in which the officer attains the age of sixty years.