Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Punjab - Subsection Section 7(3) in The Punjab Trust Services (Recruitment and Conditions of Service) Rules, 1978 (3)The appointing authority may, for reasons to be recorded in writing, sanction a higher start of pay than the minimum of the scale to any person.
