Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(2)(a) in The Government Of National Capital Territory Of Delhi Act, 1991

(a)the sums required to meet expenditure described by this Act as expenditure charged upon the Consolidated Fund of the Capital; and