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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(6) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(6)The existing license shall continue to be in force till such time that the orders are passed on the renewal application which in no case shall be beyond 90 (ninety) days from the date of expiry of registration or license and such clinical establishment shall be regulated by all the provisions of the Act and rules during that period.