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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(b) in The Post Office Savings Certificates Rules, 1960

(b)An application for the transfer is made in the form laid down by the Director General Posts. Every such application shall be signed by the holder or holders thereof provide d that in the case of joint type certificate, the application may be signed by one of the holders if the other is dead.