Section 19(9A) in The Rajasthan Agricultural Produce Markets Act, 1961
(9A)[ providing facilities such as shelter, shed, parking accommodation, water for the persons, drought cattle, vehicles and pack animals coming or being brought to the market and on construction and repair of approach roads, culverts and bridges in the market area and for such other purposes as may be specified by the State Government;] [Inserted by section 10 of Rajasthan Act N0.15-A of 1973 - Published in Rajasthan Gazette, Extraordinary, Part IV-A, dated 14.7.1973.]
