Section 19(3)(a) in Arunachal Pradesh Urban and Country Planning Act, 2007

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(a)indicate, define and provide for-

(i)all such matters as the Local Planning Authority may consider expedient to be indicated, defined and provided for in the development plan;

(ii)detailed development of specific areas for housing, shopping centres, Industrial area and cultural institutions.

(iii)control of architectural features, elevation and frontage of buildings and structures

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