Section 3(2)(c) in THE REGIONAL RURAL BANKS ACT, 1976

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(c) in THE REGIONAL RURAL BANKS ACT, 1976

(c)providing such managerial and financial assistance to such Regional Rural Bank, as may be mutually agreed upon between the Sponsor Bank and the Regional Rural Bank:

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 3(2)(c) in THE REGIONAL RURAL BANKS ACT, 1976