Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 41] [Entire Act] State of Punjab - Section Section 30 in Northern India Canal and Drainage Act, 1873 30. Procedure applicable to occupation for extensions and alterations. - Omitted by Punjab Act 23 of 1965, Section 2.
