Supreme Court - Daily Orders
Sate Bank Of India vs Ram Singh on 25 April, 2022
Bench: Chief Justice, Hima Kohli
ITEM NO.1 COURT NO.1 SECTION IV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2838/2011
SATE BANK OF INDIA & ORS. Appellant(s)
VERSUS
RAM SINGH Respondent(s)
(Early hearing filed by Mr. Sanjay Jain, Counsel for sole
respondent.
IA No.51554/2022 - EARLY HEARING APPLICATION)
Date : 25-04-2022 This application was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MS. JUSTICE HIMA KOHLI
For Appellant(s) Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Ms. R.Radha, Adv.
Mr. Arjun Bhatia, Adv.
Mrs. Shubhra Kapur, Adv.
For Respondent(s) Mr. Parveen Kumar Aggarwal, Adv.
Mr. Abhishek Grover, Adv.
Ms. Kajal Gupta, Adv.
Mr. Sanjay Jain, AOR
UPON hearing the counsel the Court made the following
O R D E R
IA No.51554/2022 In C.A.No.2838/2011
1. This is an application filed on behalf of the applicant/respondent seeking early hearing of the appeal.
2. Having heard learned counsel appearing on behalf of the applicant/respondent and on carefully perusing the averments made in the above-mentioned application, we direct the Registry to list the appeal for hearing before the Bench presided over by Hon’ble Mr.Justice Hemant Gupta.
Signature Not Verified Digitally signed by SATISH KUMAR YADAV3. Date: 2022.04.25 17:22:17 IST Reason: IA No.51554/2022 stands disposed of accordingly.
(SATISH KUMAR YADAV) (R.S. NARAYANAN)
DEPUTY REGISTRAR COURT MASTER (NSH)