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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Madhya Pradesh - Subsection

Section 28(2) in The M.P. Farmers' Organisation Election Rules, 1999

(2)The Presiding Officer or Polling Officer, as the case may be, shall underline the entry relating to the elector in the marked copy of the voters' list with him in every case and where the elector is a female shall put a (√) mark also on the left hand side of the name of the female elector.