Section 1 in U.P. Kshettra Panchayats and Zila Panchayats (Erection and Re-Erection of a Building or Making or Enlarging of a Well Within a Controlled Rural Area) Rules, 1974
1. Short title and', commencement.
(1)These rules may be called the Uttar Pradesh [Kshettra Panchayats] [Substituted by U.P. Act No. 9 of 1994.] and [Zila Panchayats] [Substituted by U.P. Act No. 9 of 1994.] (Erection and Re-erection of a Building or Making or Enlarging of a Well within a Controlled Rural Area) Rules, 1974.(2)They shall come into force with effect from the date of publication in the Gazette.
