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[Cites 0, Cited by 0] [Section 434] [Entire Act]

State of Bihar - Subsection

Section 434(e) in Bihar Board's Miscellaneous Rules, 1958

(e)all other authorized followers of Government Regular Forces, any local corps, Government Service Troops, or any corps of volunteers, when they accompany any body of such forces, troops or volunteers, or any members of such corps on the march, or when they are otherwise moving under the orders of military authority,