Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76(6)] [Section 76] [Entire Act] State of West Bengal - Subsection Section 76(6)(b) in West Bengal Municipal (Employees' Service) Rules, 2010 (b)The authority empowered to grant leave may commute retrospectively the period of absence without leave into extra ordinary leave.