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[Cites 0, Cited by 0] [Section 718] [Entire Act]

State of Madhya Pradesh - Subsection

Section 718(15) in Criminal Courts - Rules and Orders

(15)omitting or refusing to report, as soon as it comes in his knowledge, the occurrence of any fire, any plot or conspiracy, any escape, attempt or preparation to escape, and any attack or preparation for attack upon any prisoner or prison-official; and