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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(47A) in Gujarat Prohibition Act, 1949

(47A)[ `tourist' means a person who is not a citizen of India and who is either born or brought up or domiciled in any country outside India, but who visits India on a tour for a temporary period; [Clause (47A) and (47B) were inserted by Bombay 20 of 1955, Section 2.]