Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(d) in Andhra Pradesh Prohibition Of Ragging Act, 1997

(d)“Notification” means the notification published in the Andhra Pradesh Gazette and the word ‘notified’ shall be construed accordingly;