577. Following up of crime outside jurisdiction. [§12, Act V, 1861].
- In cases of crimes committed within railway limits, which it may be necessary to follow up within the jurisdiction of District Police, the Railway Police shall take any legal steps that may be necessary outside railway limits, but at the same time shall give immediate information to the District Police, who shall be bound to co-operate to the utmost of their power, reporting their proceedings to the Superintendent. mutatis mutandis, the same course shall be followed when crimes committed outside are traced to within railway limits.
