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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(4) in Rajasthan Civil Services (Pension) Rules, 1996

(4)In cases where as per existing provisions payment of family pension has been discontinued and as per aforesaid revised provisions family pensions family pension becomes payable, it will be payable from the date of this notification.]