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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

State of Gujarat - Subsection

Section 37(3)(i) in Gujarat Industrial Development Act, 1962

(i)where the land affected is a street, bridge, sewer, drain or tunnel, comply mutatis mutandis with the relevant provisions of the Gas Companies Act, 1863 Bombay V of 1863), notwithstanding the fact that the Act is not in force in the area or that the State Government has not issued a notification extending such provisions to such land.