Section 24(2)(b) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

(b)grazing of cattle and collection of such quantity of fodder from khasmal forest for bonafide use of the resident of the adjoining locality;

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