Section 3(2)(c) in The West Bengal District Planning Committee Act, 1994

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State of West Bengal - Subsection

Section 3(2)(c) in The West Bengal District Planning Committee Act, 1994

(c)the number of such members, not exceeding one-fifth of the total number of members of the Committee, as may be appointed by the State Government under sub-section (3) :

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State of West Bengal - Subsection

Section 3(2)(c) in The West Bengal District Planning Committee Act, 1994