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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(3)(d) in Rajasthan Public Procurement Rules, 2012

(d)a detailed description of the subject matter of the procurement, including but not limited to, technical specifications, plans, drawings and designs as appropriate, the quantity of the goods, any incidental services to be performed, the location where the goods are to be delivered, the work is to be executed or the services are to be provided and the required time, if any;