Delhi High Court - Orders
Hardeep Singh Paintal And Anr vs Union Of India And Anr on 16 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5045/2018 & CM 19410/2018
HARDEEP SINGH PAINTAL AND ANR. ..... Petitioners
Through Mr Joby P. Vargherse, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondents
Through Mr Bhagwan Swarup Shukla, CGSC.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.
VIBHU BAKHRU, J JANUARY 16, 2019 pkv