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Delhi High Court - Orders

Hardeep Singh Paintal And Anr vs Union Of India And Anr on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~44
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 5045/2018 & CM 19410/2018
       HARDEEP SINGH PAINTAL AND ANR.                ..... Petitioners
                        Through Mr Joby P. Vargherse, Advocate.

                        versus

       UNION OF INDIA AND ANR.                  ..... Respondents
                     Through Mr Bhagwan Swarup Shukla, CGSC.

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv