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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Uttar Pradesh - Subsection

Section 6(2)(c) in Uttar Pradesh Ground Water (Management and Regulation) Act, 2019

(c)one Member as subject Expert having longstanding working experience in the field of ground water management in the State, to be nominated by the District Magistrate;