Jammu & Kashmir High Court
Robkar vs Hardyal Singh on 23 September, 2020
Author: Rajnesh Oswal
Bench: Rajnesh Oswal
Item No.102
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Video Conference)
ROBCR No. 01/2020
ROBKAR .....Petitioner (s)
Through :- None
V/s
Hardyal Singh .....Respondent(s)
Through :- Mr. Jagpaal Singh, Advocate
Coram: HON'BLE MR. JUSTICE RAJNESH OSWAL, JUDGE
(through Video Conference from residence at Jammu)
ORDER
23.09.2020 Mr. Jagpaal Singh, Advocate appears on behalf of respondent. He seeks time to file response. Granted.
List on 01.10.2020.
Registry to reflect the name of Mr. Jagpaal Singh, Advocate in the cause list as counsel for the respondent.
(RAJNESH OSWAL) JUDGE Jammu 23.09.2020 Rakesh RAKESH KUMAR 2020.09.24 11:30 I attest to the accuracy and integrity of this document