(1)This Act may be called the Delhi Excise Act, 2009.(2)It extends to the whole of the National Capital Territory of Delhi.(3)It shall come into force on such [date] [Came into force on 4-10-2010, Vide Notification No. F-10(5)/Fin(T&E)/2009-10/SSF/103, dated 4th October, 2010] as the Government may, by notification in the official Gazette, appoint.
