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[Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 31(1)(a) in The Andaman and Nicobar Islands Real Estate (Regulation and Development) (General) Rules, 2016

(a)matters pertaining to staff strength, wages and salary structures, emoluments, perquisites and personnel policies;