Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(3) in The Petroleum and Natural Gas Regulatory Board (Appointment of Consultants) Regulations, 2007

(3)No amendments to the proposal shall be accepted after the deadline. The proposals shall be submitted in sealed cover.