Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 4] [Entire Act] Union of India - Subsection Section 4(2) in The University Grants Commission Act, 1956 (2)The said Commission shall be a body corporate having perpetual succession and a common seal, and shall by the said name sue and be sued.
