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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(vii) in Jammu and Kashmir Kerosene Oil (Licensing) Order, 2016

(vii)A storage tank shall be away from populated area and shall have the access fire and emergency vehicles. The wholesale dealer must have fire-fighting equipments available at the Superior Kerosene Oil storing place.