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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(3) in The West Bengal Panchayat Act, 1973

(3)"Block Development Officer" means an officer appointed as such by the State Government [and includes the Joint Block Development Officer in charge of the Block] [Words inserted by W.B. Act 37 of 1984.];