Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 61] [Entire Act] State of Bihar - Subsection Section 61(2) in The Bihar irrigation Act, 1997 (2)The Water Committee shall consist of five persons or as may be prescribed, appointed from amongst the owners and occupiers of lands included in the Scheme.
