Rajasthan High Court - Jodhpur
Raashida Tabassum Pathan vs The State Of Rajasthan on 17 May, 2022
Author: Rekha Borana
Bench: Rekha Borana
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 1084/2019
Raashida Tabassum Pathan
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Pritam Joshi.
For Respondent(s) : Ms. Bhavana Jangid, Dy. G.C.
Mr. Kshitij Jangid.
HON'BLE MS. JUSTICE REKHA BORANA
Order 17/05/2022 Learned counsel for the petitioner submits that the controversy in question is covered by the judgment passed in S.B. Civil Writ Petition No.16853/2015; Tarannum Khan v. State of Rajasthan & Ors. (decided on 21.04.2017).
Learned counsel for the respondents prays for time to complete her instructions.
List the matter on 19.05.2022. Application for early hearing is disposed of.
(REKHA BORANA),J 39-Sachin/-
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