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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(g) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(g)"freeship" means full or partial remission of fee awarded to students belonging to economically weaker sections as the Government may decide, from time to time, on merit-cum-means basis;