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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(2)(ia) in The Pre-Conception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Act, 1994

(ia)the manner in which the person conducting ultrasonography on a pregnant woman shall keep record thereof in the clinic under the proviso tosub-section (3) of section 4;