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State of Tamilnadu - Section

Section 21 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

21. Junior Mechanic

(i)Industrial School Certificate issued by the Department of Industries and Commerce or by the Department of Employment and Training, Tamil Nadu in the Trade of Carpenter and Cabinet Maker; or
(ii)Certificate of Craftsman Training Diploma in Carpentry issued by the Government of India or National Trade Certificate in Carpentry issued by the National Council for Training" in Vocational Trades; or
(iii)Certificate of apprenticeship in carpentry issued under the National Apprenticeship Training Scheme by the Directorate General of Employment and Training and National Council for Training in Vocational Trade; and
(iv)National Apprenticeship" Certificate in Carpentry issued by the Apprentice Act by the National Council for Training in Vocational Traders; or
(v)Craft Instructor Certificates in Wood Work awarded by the Teacher's College, Saidapet.