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[Cites 0, Cited by 0] [Section 45(2)] [Section 45] [Entire Act]

State of Gujarat - Subsection

Section 45(2)(i) in Swarnim Gujarat Sports University Act, 2011

(i)the summoning and holding of meetings of the authorities of the University, other then the first meeting of the Board and the quorum and conduct of business at such meetings;