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Union of India - Section

Section 14 in The Indian Post Office Rules, 1933

14.

Should any of the conditions imposed by items (b) and (c) of Rule 11 and Rules 12 and 13 be infringed, the postcard shall be treated as a letter and charged on delivery with double the deficiency between the postage already paid for such postcard and the postage payable for a letter subject to a minimum of one rupee.Greeting Post