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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Gujarat - Subsection

Section 62(b) in The Gujarat Provincial Municipal Corporations Act, 1949

(b)neglect or refuse to perform his duties or wilfully perform them in a manner which in the opinion of such officer as the [State] [This word was substituted for the word 'Provincial' by the Adaptation of Laws Order, 1950.] Government may specify in this behalf is inefficient.