Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 381(2)] [Section 381] [Entire Act]

State of Uttar Pradesh - Subsection

Section 381(2)(ii) in Rules under the United Provinces Excise Act, 1910

(ii)A List of shops for the retail vend of excisable articles for which the Collector proposes to select licensees shall be exhibited at the Collector's office.