Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70] [Entire Act]

Union of India - Subsection

Section 70(4) in Sarva Haryana Gramin Bank (Officers and Employees) Service Regulations, 2010

(4)In calculating the joining time admissible to an officer or employee, the day on which he is relieved from his post shall be excluded:Provided that public holidays following the day of his relief shall not be included in computing the joining time.