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[Cites 0, Cited by 0] [Section 259(2)] [Section 259] [Entire Act]

State of Maharashtra - Subsection

Section 259(2)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)in default of such medical practitioner, nurse or midwife, the father and the mother of the child; and