Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 12 in The Mizoram Aided College Employees (Death-cum-Retirement Gratuity) Rules, 1990 12. Report of the Examiner of Local Accounts. - The gratuity under Rule 5 shall be paid after report with respect of the amount admissible has been obtained from the Examiner of Local Accounts.
